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State of Maharashtra - Section

Section 56 in Maharashtra Factories Rules, 1963

56. Cleaning of Spittoons.

- The spittoons mentioned in clause (a) of rule 55, shall be emptied, cleaned and disinfected at least once every day; a spittoon mentioned in clause (b) of rule 55 shall be cleaned by scrapping out the top layer of sand as often as necessary or at least once every day.