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Supreme Court - Daily Orders

All India Ophthalmological Society vs Union Of India on 18 November, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.39                   COURT NO.7                 SECTION X

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)      No(s).    214/2024

     ALL INDIA OPHTHALMOLOGICAL SOCIETY & ANR.                Petitioner(s)

                                           VERSUS

     UNION OF INDIA                                           Respondent(s)

     IA No. 235451/2024 - INTERVENTION/IMPLEADMENT

     WITH
     W.P.(C) No. 648/2020 (PIL-W)
     IA No. 76848/2024 - EXEMPTION FROM FILING O.T.
     IA No. 96508/2024 - EXEMPTION FROM FILING O.T.
     IA No. 83625/2024 - INTERVENTION APPLICATION
     IA No. 71343/2024 - INTERVENTION APPLICATION
     IA No. 83100/2024 - INTERVENTION APPLICATION
     IA No. 62991/2024 - INTERVENTION APPLICATION
     IA No. 77281/2024 - INTERVENTION APPLICATION
     IA No. 5756/2025 - INTERVENTION APPLICATION
     IA No. 76847/2024 - INTERVENTION APPLICATION
     IA No. 96507/2024 - INTERVENTION APPLICATION
     IA No. 89865/2024 - INTERVENTION/IMPLEADMENT
     IA No. 74499/2024 - INTERVENTION/IMPLEADMENT
     IA No. 80996/2024 - INTERVENTION/IMPLEADMENT
     IA No. 74509/2024 - PERMISSION TO APPEAR AND ARGUE IN PERSON
     IA No. 77286/2024 - PERMISSION TO APPEAR AND ARGUE IN PERSON

     W.P.(C) No. 289/2021 (PIL-W)
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     187593/2022 FOR EXEMPTION FROM FILING O.T. ON IA 187595/2022 FOR
     EXEMPTION FROM FILING O.T. ON IA 192063/2023 FOR APPLICATION FOR
     PERMISSION ON IA 262163/2023 FOR APPROPRIATE ORDERS/DIRECTIONS ON
     IA 1475/2024 FOR PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES ON IA 27965/2024 FOR EXEMPTION FROM
     FILING O.T. ON IA 27966/2024 FOR APPROPRIATE ORDERS/DIRECTIONS ON
     IA 113676/2025
     IA No. 262163/2023 - APPLICATION FOR PERMISSION
     IA No. 113676/2025 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 1475/2024 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 192063/2023 - EXEMPTION FROM FILING O.T.
     IA No. 187595/2022 - EXEMPTION FROM FILING O.T.
     IA No. 27966/2024 - EXEMPTION FROM FILING O.T.
Signature Not Verified


     IA No. 187593/2022 - PERMISSION TO FILE ADDITIONAL
Digitally signed by
KAPIL TANDON
Date: 2025.11.18
     DOCUMENTS/FACTS/ANNEXURES
17:14:01 IST
Reason:

     IA No. 27965/2024 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

                                           1 of 7
W.P.(C) No. 262/2024 (X)
FOR impleading party ON IA 235144/2024
FOR INTERVENTION/IMPLEADMENT ON IA 235144/2024
IA No. 235144/2024 - INTERVENTION/IMPLEADMENT

W.P.(C) No. 285/2024 (PIL-W)
IA No. 104627/2024 - EXEMPTION FROM FILING O.T.
IA No. 104626/2024 - GRANT OF INTERIM RELIEF
IA No. 235232/2024 - INTERVENTION/IMPLEADMENT

W.P.(C) No. 505/2024 (X)
FOR impleading party ON IA 235210/2024
FOR INTERVENTION/IMPLEADMENT ON IA 235210/2024
IA No. 235210/2024 - INTERVENTION/IMPLEADMENT

W.P.(C) No. 573/2024 (X)
FOR ADMISSION

W.P.(C) No. 409/2025 (PIL-W)
FOR ADMISSION
IA No. 103581/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 103585/2025 - EXEMPTION FROM FILING O.T.
IA No. 104889/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES

Date : 18-11-2025 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
          HON'BLE MR. JUSTICE ATUL S. CHANDURKAR

For Petitioner(s) :Mr. Zulfiker Ali P. S, AOR
                   Mr. Aakarsh Kamra, Adv.
                   Mr. Faisal M. Aboobacker, Adv.
                   Ms. Lakshmi Sree P., Adv.
                   Ms. Lebina Baby, Adv.

                   Ms. Anitha Shenoy, Sr. Adv.
                   Ms. Sadhana Madhavan, Adv.
                   Ms. Amritananda Chakravorty, Adv.
                   Ms. Asawari Sodhi, Adv.
                   Ms. Vaishnavi Prasad, Adv.
                   Ms. Maulshree Pathak, AOR

                   Mr. Shekhar Naphade, Sr. Adv.
                   Mr. Kunal Cheema, AOR
                   Mr. Shubham Chandankhede, Adv.
                   Ms. Kirti, Adv.
                   Ms. Kritika Gakhar, Adv.
                   Ms. Aarti Gupta, Adv.
                   Mr. Rushabh Tripathi, Adv.



                                2 of 7
                   Mr. Prabhas Bajaj, AOR

                   Ms. Anuradha Dutt, Adv.
                   Mr. Lynn Pereira, Adv.
                   Ms. Suman Yadav, Adv.
                   Mr. Haaris Fazili, Adv.
                   Mr. Raghav Dutt, Adv.
                   Mr. Yash Mittal, Adv.
                   Mr. Avinash Singh, Adv.
                   Ms. Prachi Pandey, Adv.
                   Ms. B. Vijayalakshmi Menon, AOR

                   Mr. K.K. Sharma, Adv.
                   Mr. Aman Karan, Adv.
                   Mr. Suryansh Singh, Adv.
                   Mr. Danish Zubair Khan, AOR

                   Mr. Sanjay Parikh, Sr. Adv.
                   Ms. Srishti Agnihotri, AOR
                   Ms. Kritika, Adv.
                   Ms. Tara Elizabeth Kurien, Adv.
                   Mr. D.p.singh, Adv.

                   Ms. Malvika Trivedi, Sr. Adv.
                   Mr. Sanyam Khetarpal, Adv.
                   Mr. Nitesh Goyal, Adv.
                   Mr. Pawan Aneja, Adv.
                   Ms. Vagisha Kochar, AOR

For Respondent(s) :Mr. R. Venkataramani, Attorney General for India
                   Mr. Tushar Mehta, Solicitor General
                   Mr. K.M.nataraj, A.S.G.
                   Ms. Aishwarya Bhati, A.S.G.
                   Mr. Shailesh Madiyal, Adv.
                   Ms. Chitrangda Rashtrawara, Adv.
                   Mr. Rajat Nair, Adv.
                   Mr. Sharath Nambiar, Adv.
                   Mr. Sudarshan Lamba, AOR
                   Mr. Vinayak Sharma, Adv.
                   Mr. Raghvendra M.kulkarni, Adv.
                   Ms. Astha Singh, Adv.
                   Mr. Chitrangda Rastravara, Adv.
                   Mr. Kartikay Aggarwal, Adv.
                   Mr. Raman Yadav, Adv.
                   Ms. Ameyavikrama Thanvi, Adv.
                   Mr. Chitvan Singhal, Adv.
                   Mr. Abhishek Kr.pandey, Adv.

                   Mr. Navneet R., AOR
                   Mr. Vivek Shetty, Adv.
                   Mr. Asadullah Thangal, Adv.
                   Ms. Vasudha Jain, Adv.


                               3 of 7
Ms. Alankrita Sinha, Adv.

Ms. Disha Singh, AOR
Ms. Eliza Barr, Adv.

Mr. Azmat Hayat Amanullah, AOR
Ms. Rebecca Mishra, Adv.


Dr. Hemant Gupta, A.A.G.
Mr. Akshay Amritanshu, AOR
Ms. Payal Gupta, Adv.
Mr. Varun Goel, Adv.
Mr. Saurabh Gupta, Adv.
Mr. Rony John, Adv.
Ms. Vineeta Tiwari, Adv.
Ms. Drishti Rawal, Adv.
Mr. Sarthak Srivastava, Adv.
Mr. Mayur Goyal, Adv.
Mr. Akash Aggarwal, Adv.
Mr. Abhay Nair, Adv.

Mr. D.k. Thakur, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Mr. Tavleen Singh, Adv.
Ms. Vallabhi Shukla, Adv.
Mr. Joginder Mann, Adv.
Mr. Bimlesh Kumar Singh, AOR
Mr. Narendra Kumar, Adv.
Mr. Abhishek Kishor, Adv.
Mr. Neeraj Agarwal, Adv.

Mr. Vishnu Sharma, Adv.
Ms. Madhusmita Bora, AOR
Mr. Riju Raj Singh Jamwal, Adv.
Mr. Dipankar Singh, Adv.
Mrs. Anupama Sharma, Adv.

Mr. Shiv Mangal Sharma, A.A.G.
Ms. Shalini Singh, Adv.
Ms. Nidhi Jaswal, AOR

Mr. Sameer Abhyankar, AOR
Mr. Rahul Kumar, Adv.
Ms. Ripul Swati Kumari, Adv.
Mr. Krishna Rastogi, Adv.
Ms. Yachna Sharma, Adv.
Mr. Aakash Thakur, Adv.

Mr. Sarvesh Singh Baghel, AOR

Mr. Manan Verma, AOR


            4 of 7
Mr. Ajay Kumar Bahuguna, Adv.
Mr. Sumit Kumar, Adv.
Mr. Pranjal Tandon, Adv.

Mr. K.M.Natraj, A.S.G.
Mrs. Indira Bhakar, Adv.
Mr. Mrinal Elkar Mazumdar, Adv.
Mr. Harish Pandey, Adv.
Mrs. Priya Darshini Priya, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Vinayk Sharma, Adv.
Mr. Piyush Beriwal, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Santosh Ramdurg, Adv.
Mr. Shreekant Neelappa Terdal, AOR

Mr. Guntur Pramod Kumar, AOR
Ms. Prerna Singh, Adv.
Mr. Gautam Bhatia, Adv.
Ms. Vanshika Singh, Adv.

Ms. Ankita Sharma, AOR
Mr. Arjun D. Singh, Adv.
Ms. Ishika Neogi, Adv.

Mr. Chirag M. Shroff, AOR

Mr. Surjendu Sankar Das, AOR
Mr. Vishwajeet Singh Shekhawat, Adv.

Ms. Patil Rekha Chandra Gouda, AOR

Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mrs. Devika A.l., Adv.
Mr. Santhosh K, Adv.

Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Anupama Ngangom, Adv.
Ms. Rajkumari Divyasana, Adv.

Mr. Sanjay Kharde, Sr. Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.

Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.


            5 of 7
Mr. Prang Newmai, Adv.
Ms. Yanmi Phazang, Adv.

Mr. Som Raj Choudhury, AOR

Ms. Nupur Kumar, AOR
Ms. Niharika Tanwar, Adv.

Ms. Misha Rohatgi, AOR
Mr. Nakul Mohta, Adv.
Mr. Amulya Upadhyay, Adv.
Mr. Ayush Kashyap, Adv.
Ms. Sneha Menon, Adv.

Ms. Madhumita Bhattacharjee, AOR
Ms. Debarati Sadhu, Adv.
Mr. Anant, Adv.
Mr. Dhruv Bhalla, Adv.
Mr. B. Jagat Nayan, Adv.

Mr. Sravan Kumar Karanam, AOR
Mr. Kumar Abhishek, Adv.
Ms. G. Sushmita, Adv.

Ms. Vanshaja Shukla, AOR
Mr. Siddhant Yadav, Adv.

Mr. Sanjay Parikh, Sr. Adv.
Ms. Srishti Agnihotri, AOR
Ms. Kritika, Adv.
Ms. Tara Elizabeth Kurien, Adv.
Mr. D.p.singh, Adv.

 Applicant-in-person, AOR

Mr. Shekhar Naphade, Sr. Adv.
Mr. Kunal Cheema, AOR

Mr. Prabhas Bajaj, AOR
 Applicant-in-person, AOR

Mrs. Aishwarya Bhati, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mrs. Chitrangda Rashtrawara, Adv.
Mr. Rajat Nair, Adv.
Mr. Pratyush Shrivastav, Adv.
Mr. Mohan Prasad Gupta, Adv.

Mr. Mahesh Agarwal, Adv.
Ms. Madhavi Agarwal, Adv.
Mr. Shashwat Singh, Adv.
Ms. Manavi Agarwal, Adv.


            6 of 7
                       Mrs. Anukanksha Singh, Adv.
                       Mr. E. C. Agrawala, AOR

                       Mr. Sachin Jain, Adv.
                       Ms. Harsh Lata, AOR

                       Ms. Anuradha Dutt, Adv.
                       Mr. Lynn Pereira, Adv.
                       Ms. Suman Yadav, Adv.
                       Mr. Haaris Fazili, Adv.
                       Mr. Raghav Dutt, Adv.
                       Mr. Yash Mittal, Adv.
                       Mr. Avinash Singh, Adv.
                       Ms. Prachi Pandey, Adv.
                       Ms. B. Vijayalakshmi Menon, AOR

                       Mr. Aakarsh Kamra, AOR

                       Mr. Zulfiker Ali P. S, AOR
                       Mr. Augustine Peter, Adv.
                       Mr. Manish Sindwani, Adv.
                       Ms. Lakshmi Sree P., Adv.
                       Ms. Lebina Baby, Adv.

                       Ms. Malvika Trivedi, Sr. Adv.
                       Mr. Sanyam Khetarpal, Adv.
                       Mr. Nitesh Goyal, Adv.
                       Mr. Pawan Aneja, Adv.
                       Ms. Vagisha Kochar, AOR

                       Ms. Anitha Shenoy, Sr. Adv.
                       Ms. Sadhana Madhavan, Adv.
                       Ms. Amritananda Chakravorty, Adv.
                       Ms. Asawari Sodhi, Adv.
                       Ms. Vaishnavi Prasad, Adv.
                       Ms. Maulshree Pathak, AOR


             UPON hearing the counsel the Court made the following
                                O R D E R

In view of letter circulated by learned counsel for the Union of India seeking adjournment for filing affidavit, the matter stands adjourned by four weeks.

(KAPIL TANDON)                                            (NIDHI WASON)
COURT MASTER (SH)                                       ASSISTANT REGISTRAR



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