Supreme Court - Daily Orders
All India Ophthalmological Society vs Union Of India on 18 November, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.39 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 214/2024
ALL INDIA OPHTHALMOLOGICAL SOCIETY & ANR. Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
IA No. 235451/2024 - INTERVENTION/IMPLEADMENT
WITH
W.P.(C) No. 648/2020 (PIL-W)
IA No. 76848/2024 - EXEMPTION FROM FILING O.T.
IA No. 96508/2024 - EXEMPTION FROM FILING O.T.
IA No. 83625/2024 - INTERVENTION APPLICATION
IA No. 71343/2024 - INTERVENTION APPLICATION
IA No. 83100/2024 - INTERVENTION APPLICATION
IA No. 62991/2024 - INTERVENTION APPLICATION
IA No. 77281/2024 - INTERVENTION APPLICATION
IA No. 5756/2025 - INTERVENTION APPLICATION
IA No. 76847/2024 - INTERVENTION APPLICATION
IA No. 96507/2024 - INTERVENTION APPLICATION
IA No. 89865/2024 - INTERVENTION/IMPLEADMENT
IA No. 74499/2024 - INTERVENTION/IMPLEADMENT
IA No. 80996/2024 - INTERVENTION/IMPLEADMENT
IA No. 74509/2024 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 77286/2024 - PERMISSION TO APPEAR AND ARGUE IN PERSON
W.P.(C) No. 289/2021 (PIL-W)
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
187593/2022 FOR EXEMPTION FROM FILING O.T. ON IA 187595/2022 FOR
EXEMPTION FROM FILING O.T. ON IA 192063/2023 FOR APPLICATION FOR
PERMISSION ON IA 262163/2023 FOR APPROPRIATE ORDERS/DIRECTIONS ON
IA 1475/2024 FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES ON IA 27965/2024 FOR EXEMPTION FROM
FILING O.T. ON IA 27966/2024 FOR APPROPRIATE ORDERS/DIRECTIONS ON
IA 113676/2025
IA No. 262163/2023 - APPLICATION FOR PERMISSION
IA No. 113676/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 1475/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 192063/2023 - EXEMPTION FROM FILING O.T.
IA No. 187595/2022 - EXEMPTION FROM FILING O.T.
IA No. 27966/2024 - EXEMPTION FROM FILING O.T.
Signature Not Verified
IA No. 187593/2022 - PERMISSION TO FILE ADDITIONAL
Digitally signed by
KAPIL TANDON
Date: 2025.11.18
DOCUMENTS/FACTS/ANNEXURES
17:14:01 IST
Reason:
IA No. 27965/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
1 of 7
W.P.(C) No. 262/2024 (X)
FOR impleading party ON IA 235144/2024
FOR INTERVENTION/IMPLEADMENT ON IA 235144/2024
IA No. 235144/2024 - INTERVENTION/IMPLEADMENT
W.P.(C) No. 285/2024 (PIL-W)
IA No. 104627/2024 - EXEMPTION FROM FILING O.T.
IA No. 104626/2024 - GRANT OF INTERIM RELIEF
IA No. 235232/2024 - INTERVENTION/IMPLEADMENT
W.P.(C) No. 505/2024 (X)
FOR impleading party ON IA 235210/2024
FOR INTERVENTION/IMPLEADMENT ON IA 235210/2024
IA No. 235210/2024 - INTERVENTION/IMPLEADMENT
W.P.(C) No. 573/2024 (X)
FOR ADMISSION
W.P.(C) No. 409/2025 (PIL-W)
FOR ADMISSION
IA No. 103581/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 103585/2025 - EXEMPTION FROM FILING O.T.
IA No. 104889/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Date : 18-11-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE ATUL S. CHANDURKAR
For Petitioner(s) :Mr. Zulfiker Ali P. S, AOR
Mr. Aakarsh Kamra, Adv.
Mr. Faisal M. Aboobacker, Adv.
Ms. Lakshmi Sree P., Adv.
Ms. Lebina Baby, Adv.
Ms. Anitha Shenoy, Sr. Adv.
Ms. Sadhana Madhavan, Adv.
Ms. Amritananda Chakravorty, Adv.
Ms. Asawari Sodhi, Adv.
Ms. Vaishnavi Prasad, Adv.
Ms. Maulshree Pathak, AOR
Mr. Shekhar Naphade, Sr. Adv.
Mr. Kunal Cheema, AOR
Mr. Shubham Chandankhede, Adv.
Ms. Kirti, Adv.
Ms. Kritika Gakhar, Adv.
Ms. Aarti Gupta, Adv.
Mr. Rushabh Tripathi, Adv.
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Mr. Prabhas Bajaj, AOR
Ms. Anuradha Dutt, Adv.
Mr. Lynn Pereira, Adv.
Ms. Suman Yadav, Adv.
Mr. Haaris Fazili, Adv.
Mr. Raghav Dutt, Adv.
Mr. Yash Mittal, Adv.
Mr. Avinash Singh, Adv.
Ms. Prachi Pandey, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. K.K. Sharma, Adv.
Mr. Aman Karan, Adv.
Mr. Suryansh Singh, Adv.
Mr. Danish Zubair Khan, AOR
Mr. Sanjay Parikh, Sr. Adv.
Ms. Srishti Agnihotri, AOR
Ms. Kritika, Adv.
Ms. Tara Elizabeth Kurien, Adv.
Mr. D.p.singh, Adv.
Ms. Malvika Trivedi, Sr. Adv.
Mr. Sanyam Khetarpal, Adv.
Mr. Nitesh Goyal, Adv.
Mr. Pawan Aneja, Adv.
Ms. Vagisha Kochar, AOR
For Respondent(s) :Mr. R. Venkataramani, Attorney General for India
Mr. Tushar Mehta, Solicitor General
Mr. K.M.nataraj, A.S.G.
Ms. Aishwarya Bhati, A.S.G.
Mr. Shailesh Madiyal, Adv.
Ms. Chitrangda Rashtrawara, Adv.
Mr. Rajat Nair, Adv.
Mr. Sharath Nambiar, Adv.
Mr. Sudarshan Lamba, AOR
Mr. Vinayak Sharma, Adv.
Mr. Raghvendra M.kulkarni, Adv.
Ms. Astha Singh, Adv.
Mr. Chitrangda Rastravara, Adv.
Mr. Kartikay Aggarwal, Adv.
Mr. Raman Yadav, Adv.
Ms. Ameyavikrama Thanvi, Adv.
Mr. Chitvan Singhal, Adv.
Mr. Abhishek Kr.pandey, Adv.
Mr. Navneet R., AOR
Mr. Vivek Shetty, Adv.
Mr. Asadullah Thangal, Adv.
Ms. Vasudha Jain, Adv.
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Ms. Alankrita Sinha, Adv.
Ms. Disha Singh, AOR
Ms. Eliza Barr, Adv.
Mr. Azmat Hayat Amanullah, AOR
Ms. Rebecca Mishra, Adv.
Dr. Hemant Gupta, A.A.G.
Mr. Akshay Amritanshu, AOR
Ms. Payal Gupta, Adv.
Mr. Varun Goel, Adv.
Mr. Saurabh Gupta, Adv.
Mr. Rony John, Adv.
Ms. Vineeta Tiwari, Adv.
Ms. Drishti Rawal, Adv.
Mr. Sarthak Srivastava, Adv.
Mr. Mayur Goyal, Adv.
Mr. Akash Aggarwal, Adv.
Mr. Abhay Nair, Adv.
Mr. D.k. Thakur, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Mr. Tavleen Singh, Adv.
Ms. Vallabhi Shukla, Adv.
Mr. Joginder Mann, Adv.
Mr. Bimlesh Kumar Singh, AOR
Mr. Narendra Kumar, Adv.
Mr. Abhishek Kishor, Adv.
Mr. Neeraj Agarwal, Adv.
Mr. Vishnu Sharma, Adv.
Ms. Madhusmita Bora, AOR
Mr. Riju Raj Singh Jamwal, Adv.
Mr. Dipankar Singh, Adv.
Mrs. Anupama Sharma, Adv.
Mr. Shiv Mangal Sharma, A.A.G.
Ms. Shalini Singh, Adv.
Ms. Nidhi Jaswal, AOR
Mr. Sameer Abhyankar, AOR
Mr. Rahul Kumar, Adv.
Ms. Ripul Swati Kumari, Adv.
Mr. Krishna Rastogi, Adv.
Ms. Yachna Sharma, Adv.
Mr. Aakash Thakur, Adv.
Mr. Sarvesh Singh Baghel, AOR
Mr. Manan Verma, AOR
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Mr. Ajay Kumar Bahuguna, Adv.
Mr. Sumit Kumar, Adv.
Mr. Pranjal Tandon, Adv.
Mr. K.M.Natraj, A.S.G.
Mrs. Indira Bhakar, Adv.
Mr. Mrinal Elkar Mazumdar, Adv.
Mr. Harish Pandey, Adv.
Mrs. Priya Darshini Priya, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Vinayk Sharma, Adv.
Mr. Piyush Beriwal, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Santosh Ramdurg, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Mr. Guntur Pramod Kumar, AOR
Ms. Prerna Singh, Adv.
Mr. Gautam Bhatia, Adv.
Ms. Vanshika Singh, Adv.
Ms. Ankita Sharma, AOR
Mr. Arjun D. Singh, Adv.
Ms. Ishika Neogi, Adv.
Mr. Chirag M. Shroff, AOR
Mr. Surjendu Sankar Das, AOR
Mr. Vishwajeet Singh Shekhawat, Adv.
Ms. Patil Rekha Chandra Gouda, AOR
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mrs. Devika A.l., Adv.
Mr. Santhosh K, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Anupama Ngangom, Adv.
Ms. Rajkumari Divyasana, Adv.
Mr. Sanjay Kharde, Sr. Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
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Mr. Prang Newmai, Adv.
Ms. Yanmi Phazang, Adv.
Mr. Som Raj Choudhury, AOR
Ms. Nupur Kumar, AOR
Ms. Niharika Tanwar, Adv.
Ms. Misha Rohatgi, AOR
Mr. Nakul Mohta, Adv.
Mr. Amulya Upadhyay, Adv.
Mr. Ayush Kashyap, Adv.
Ms. Sneha Menon, Adv.
Ms. Madhumita Bhattacharjee, AOR
Ms. Debarati Sadhu, Adv.
Mr. Anant, Adv.
Mr. Dhruv Bhalla, Adv.
Mr. B. Jagat Nayan, Adv.
Mr. Sravan Kumar Karanam, AOR
Mr. Kumar Abhishek, Adv.
Ms. G. Sushmita, Adv.
Ms. Vanshaja Shukla, AOR
Mr. Siddhant Yadav, Adv.
Mr. Sanjay Parikh, Sr. Adv.
Ms. Srishti Agnihotri, AOR
Ms. Kritika, Adv.
Ms. Tara Elizabeth Kurien, Adv.
Mr. D.p.singh, Adv.
Applicant-in-person, AOR
Mr. Shekhar Naphade, Sr. Adv.
Mr. Kunal Cheema, AOR
Mr. Prabhas Bajaj, AOR
Applicant-in-person, AOR
Mrs. Aishwarya Bhati, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mrs. Chitrangda Rashtrawara, Adv.
Mr. Rajat Nair, Adv.
Mr. Pratyush Shrivastav, Adv.
Mr. Mohan Prasad Gupta, Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Madhavi Agarwal, Adv.
Mr. Shashwat Singh, Adv.
Ms. Manavi Agarwal, Adv.
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Mrs. Anukanksha Singh, Adv.
Mr. E. C. Agrawala, AOR
Mr. Sachin Jain, Adv.
Ms. Harsh Lata, AOR
Ms. Anuradha Dutt, Adv.
Mr. Lynn Pereira, Adv.
Ms. Suman Yadav, Adv.
Mr. Haaris Fazili, Adv.
Mr. Raghav Dutt, Adv.
Mr. Yash Mittal, Adv.
Mr. Avinash Singh, Adv.
Ms. Prachi Pandey, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Aakarsh Kamra, AOR
Mr. Zulfiker Ali P. S, AOR
Mr. Augustine Peter, Adv.
Mr. Manish Sindwani, Adv.
Ms. Lakshmi Sree P., Adv.
Ms. Lebina Baby, Adv.
Ms. Malvika Trivedi, Sr. Adv.
Mr. Sanyam Khetarpal, Adv.
Mr. Nitesh Goyal, Adv.
Mr. Pawan Aneja, Adv.
Ms. Vagisha Kochar, AOR
Ms. Anitha Shenoy, Sr. Adv.
Ms. Sadhana Madhavan, Adv.
Ms. Amritananda Chakravorty, Adv.
Ms. Asawari Sodhi, Adv.
Ms. Vaishnavi Prasad, Adv.
Ms. Maulshree Pathak, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the Union of India seeking adjournment for filing affidavit, the matter stands adjourned by four weeks.
(KAPIL TANDON) (NIDHI WASON)
COURT MASTER (SH) ASSISTANT REGISTRAR
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