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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(2)(b) in Arunachal Pradesh Water Supply Act, 2015

(b)Application Forms can be had during office hours from the office of the Executive Engineer, Public Health Engineering & Water Supply Division, on payment of L 10 (rupees ten) only