Bombay High Court
Ingram Micro India Pvt Ltd vs Taashee Linux Services Pvt. Ltd on 21 September, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
1 35 ial 34390-22 in comssl 34388-22-os.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.34390 OF 2022
IN
COMMERCIAL SUMMARY SUIT (L) NO.34388 OF 2022
Ingram Micro India Private Limited ... Applicant/Plaintiff
Vs.
Taashee Linux Services Private Limited ... Respondent/Defendant
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Mr.Kedar Wagle with Mr.Sagar Wagle and Mr.Kashyap Samant i/by Ms.Riddhi
Pandit, Advocates for the Plaintiff/Applicant.
Ms.Hita Chandarana i/by M/s Desai & Diwanji, Advocate for the
Defendant/Respondent.
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CORAM : ABHAY AHUJA, J.
DATE : 21 SEPTEMBER, 2023.
P.C. :
1. When the matter is called out, both the learned counsel submit that amicable settlement in the matter is progressing and some time be granted.
At their request, list on 12th October, 2023.
(ABHAY AHUJA, J.) Priya R. Soparkar 1 of 1 Signed by: Priya Soparkar Designation: PA To Honourable Judge Date: 23/09/2023 15:32:22