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[Cites 0, Cited by 0] [Section 116] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 116(a) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(a)A offers a bribe to B, as public servant, as a reward for showing A some favour in the exercise of B's official functions. B refuses to accept the bribe. A is punishable under this section.