Delhi High Court - Orders
Winzo Games Pvt. Ltd vs Google Llc & Anr on 21 August, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 346/2023 & I.A. 20530/2023
WINZO GAMES PVT. LTD. .....Plaintiff
Through: Mr. Abhishek Malhotra and Ms.
Nishtha Chaturvedi, Advocates
versus
GOOGLE LLC & ANR. .....Defendants
Through: Mr. Sajan Poovayya, Senior Advocate
with Mr. Dheeraj Nair, Ms. Vishrutyi
Sinha and Ms. Muskan Gupta,
Advocates for D-1 and 2
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 21.08.2024
CS(OS) 346/2023
I.A. 20530/2023 (on behalf of defendant nos. 1 and 2 seeking rejection of the plaint under Order VII Rule 11 CPC, 1908)
1. The pleadings are complete.
2. List for arguments on 11.11.2024 at 3:30 P.M. MANMEET PRITAM SINGH ARORA, J AUGUST 21, 2024/msh/ms Click here to check corrigendum, if any This is a digitally signed order.
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