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Delhi High Court - Orders

Winzo Games Pvt. Ltd vs Google Llc & Anr on 21 August, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                    $~12
                                    *            IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +            CS(OS) 346/2023 & I.A. 20530/2023
                                                 WINZO GAMES PVT. LTD.                                                           .....Plaintiff
                                                                                      Through:                 Mr. Abhishek Malhotra and Ms.
                                                                                                               Nishtha Chaturvedi, Advocates
                                                                                      versus

                                                 GOOGLE LLC & ANR.                                                               .....Defendants
                                                              Through:                                         Mr. Sajan Poovayya, Senior Advocate
                                                                                                               with Mr. Dheeraj Nair, Ms. Vishrutyi
                                                                                                               Sinha and Ms. Muskan Gupta,
                                                                                                               Advocates for D-1 and 2
                                    CORAM:
                                    HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                      ORDER
                                    %                                                 21.08.2024
                                    CS(OS) 346/2023

I.A. 20530/2023 (on behalf of defendant nos. 1 and 2 seeking rejection of the plaint under Order VII Rule 11 CPC, 1908)

1. The pleadings are complete.

2. List for arguments on 11.11.2024 at 3:30 P.M. MANMEET PRITAM SINGH ARORA, J AUGUST 21, 2024/msh/ms Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/08/2024 at 14:32:51