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Supreme Court - Daily Orders

Tmt. G. Jayashree vs A. Babu on 6 April, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.27                              COURT NO.6                    SECTION XVI-A

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil) No. 493/2018

     TMT. G. JAYASHREE                                                      Petitioner(s)

                                                    VERSUS

     A. BABU                                                                Respondent(s)

     (With IA No.43998/2018-STAY APPLICATION)

     Date : 06-04-2018 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                      Mr.   S. Gowthaman, AOR
                                      Ms.   M. Venmani, Adv.
                                      Mr.   Thomas Franklin Caesar, Adv.
                                      Mr.   Vijendra Kasana, Adv.
                                      Mr.   K. G. Krishnaraj, Adv.
                                      Mr.   S. Shanthakumari, Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice.

In the meantime, there shall be stay of further proceedings in F.C.O.P. No. 1985 of 2017 titled as ‘A. Babu v. Tmt. G. Jayashree’ pending before Family Court, Chennai.





                           (NIDHI AHUJA)                  (MALA KUMARI SHARMA)
                           COURT MASTER                        COURT MASTER
Signature Not Verified

Digitally signed by
NIDHI AHUJA
Date: 2018.04.06
16:55:39 IST
Reason: