Supreme Court - Daily Orders
Tmt. G. Jayashree vs A. Babu on 6 April, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.27 COURT NO.6 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No. 493/2018
TMT. G. JAYASHREE Petitioner(s)
VERSUS
A. BABU Respondent(s)
(With IA No.43998/2018-STAY APPLICATION)
Date : 06-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. S. Gowthaman, AOR
Ms. M. Venmani, Adv.
Mr. Thomas Franklin Caesar, Adv.
Mr. Vijendra Kasana, Adv.
Mr. K. G. Krishnaraj, Adv.
Mr. S. Shanthakumari, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of further proceedings in F.C.O.P. No. 1985 of 2017 titled as ‘A. Babu v. Tmt. G. Jayashree’ pending before Family Court, Chennai.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2018.04.06
16:55:39 IST
Reason: