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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1) in The Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952

(1)Nothing in this Act shall apply to evacuee property as defined in the Administration of Evacuee Property Act, (1950 (XXI of 1950).