Delhi High Court - Orders
Delhi Bar Association vs Lieutenant Governor & Anr on 23 August, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2303/2019
DELHI BAR ASSOCIATION ..... Petitioner
Through Mr. Kirti Uppal, Senior Advocate and
Mr. Ramesh Gupta, Senior Gupta,
Mr. Sacchin Puri, Senior Advocate
and Mr. J.S. Bakshi, Senior Advocate
alongwith Mr. Sanjeev Nasiar, Mr.
D.D. Sharma, Mr. Yogesh Swaroop,
Ms. Shweta Arora and Mr. Kamil
Khan, Advocates
versus
LIEUTENANT GOVERNOR & ANR. ..... Respondents
Through Mr. Rizwan, Advocate for GNCTD
/R-1/LG
Ms. Mini Pushkarna, Standing
Counsel for NDMC with Ms.
Khushboo and Ms. Latika Malhotra,
Advocates for R-2
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 23.08.2021 CM APPLN. 27438/2021 (Amendment)
1. The hearing was conducted through video conferencing.
2. Learned counsel appearing for the respondent prays for time to take instructions.
3. At request, renotify on 08.09.2021.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J AUGUST 23, 2021/'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:23.08.2021 Signing Date:23.08.2021 23:29:58 20:43 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.