Rajasthan High Court - Jaipur
Rajasthan State Road Transport ... vs Sayad Subhash Ali Khan S/O Shri Bhanwar ... on 27 March, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 4242/2019
Rajasthan State Road Transport Corporation
----Petitioner
Versus
Sayad Subhash Ali Khan S/o Shri Bhanwar Ali Khan
----Respondent
Connected With S.B. Civil Writs No. 15565/2018 Chief Manager, Rajasthan State Transport Corporation
----Petitioner Versus Smt. Kela Devi Wife Of Late Bheem Singh Yadav
----Respondent For Petitioner(s) : Mr. Om Prakash Sheoran Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 27/03/2019 Issue notice to the respondent, returnable within two weeks.
Notices be given 'dasti', if prayed.
List the matter along with connected matters after two weeks.
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