Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Bihar - Subsection Section 130(a) in Bihar Minor Mineral Rules, 2017 (a)Payment to the Trust made by the holders of mineral concessions at the rates specified by Central/State Government.
