Section 4(8)(ii) in The Competition Commission Of India (Number Of Additional, Joint, Deputy Or Assistant Director-General Other Officers And Employees, Their Manner Of Appointment, Qualification, Salary, Allowances And Other Terms And Conditions Of Service) Rules, 2009

[Cites 0, Cited by 0] [Section 4(8)] [Section 4] [Entire Act]

(ii)Any loss of interest on account of late remittance shall be borne by the Commission.

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