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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(2)(b) in The Assam Fixation of Ceiling on Land Holdings Act, 1956

(b)three officers of the State Government, namely :
(i)the Commissioner of Plains Division,
(ii)the Secretary to the Government of Assam in the Revenue Department;
(iii)the Land Reforms Officer who shall also be the Secretary to the Board,