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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Gujarat - Subsection

Section 58(1) in Gujarat Organic Agricultural University Act, 2017

(1)The University shall constitute such pension, gratuity, insurance, provident fund, contributory pension fund as it may deem tit in such manner and subject to such conditions as may be prescribed, for the benefit of its officers, teachers, ministerial staff and other employees.