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Union of India - Section

Section 6 in THE CENTRAL UNIVERSITIES (AMENDMENT) ACT, 2022

6. Amendment of First Schedule.

In the First Schedule to the principal Act, after serial number 5 and the entries relating thereto, the following serial number and entries shall be inserted, namely:––“5A. Gujarat Gati Shakti Vishwavidyalaya Whole of India.”.CORRIGENDAIn the Indian Antarctic Act, 2022 (13 of 2022), published in the Gazette of India, Extraordinary, Part II, Section 1, dated the 8th August, 2022 issue No. 15,—
(i)at page 16, in line 29, for “rupees, or with both”, read “rupees”;
(ii)at page 16, in line 38, for “rupees, or with both”, read “rupees”;
(iii)at page 20, in line 8, for “Every rule and”, read “Every rule made and”.