Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of Andhra Pradesh - Subsection Section 53(2)(g) in Andhra Pradesh Electricity Reform Act, 1998 (g)method and manner of determination of licensee's revenues, tariff fixation, the matters to be considered in such determination and fixation;