Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(ii) in The Maharashtra Private Forests (Acquisition) Act, 1975 (ii)land which is part of a forest or lies within it or was part of a forest or was lying within a forest on the 30th day of August, 1975;
