Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(6A) in The Jadavpur University Act, 1981 (6A)[ "Government College" means a college maintained and managed by the State Government;] [Clause (6A) inserted by W.B. Act 5 of 1983.]
