Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 17 in Agreement Between the Republic of India and Bosnia and Herzegovina on the Transfer of Sentenced Persons 17. Scope of Application. This Agreement shall be applicable to the enforcement of sentences imposed either before or after the entry into force of this Agreement.Article 18
