Gujarat High Court
Insha Trading Company Through Mustak ... vs State Of Gujarat on 15 February, 2021
Author: J. B. Pardiwala
Bench: J.B.Pardiwala, Ilesh J. Vora
C/SCA/3952/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 3952 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1528 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 4811 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 10035 of 2020
With
CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2020
In R/SPECIAL CIVIL APPLICATION NO. 10035 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 10618 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 13055 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 23279 of 2019
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AAVISHKAR IMPEX PVT. LTD.
Versus
STATE OF GUJARAT
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Appearance:
MR CHETAN K PANDYA(1973) for the Petitioner(s) No. 1,2
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
MR ANKIT SHAH(6371) for the Respondent(s) No. 3,4
NOTICE SERVED BY DS(5) for the Respondent(s) No. 1,2
PRIYANK P LODHA(7852) for the Respondent(s) No. 3,4
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CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA
and
HONOURABLE MR. JUSTICE ILESH J. VORA
Date : 15/02/2021
COMMON ORAL ORDER
(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA) The subject matter of this batch of writ applications is one relating to Section 6(2)(b)of the CGST Act. The pleadings are completed. A Page 1 of 2 Downloaded on : Fri Feb 26 16:32:40 IST 2021 C/SCA/3952/2020 ORDER request is made to adjourn these matters to 26th February 2021 as the learned Advocate General is to assist this Court. Post this entire batch of writ applications on 26th February 2021 as item No.1 on the Board.
(J. B. PARDIWALA, J) (ILESH J. VORA,J) CHANDRESH Page 2 of 2 Downloaded on : Fri Feb 26 16:32:40 IST 2021