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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2)(f) in Telangana State Electrical Licensing Regulations, 2018

(f)Two members representing Electrical Contractors Association, out of which one on behalf of 'A' Grade Contractors and one on behalf of 'B' Grade Contractors;