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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(3)(a) in The New Delhi Municipal Council Act, 1994

(a)three members who are women; [[Subsituted by Act 5 of 2012 section 2(c), for sub-section (3) (w.e.f. 1-3-2012). Sub-section (3), before subsitution, stood as under: