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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2)(f) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(f)the procedure for, and other matters incidental to the registration of dealers and the granting of certificates of registration and renewal of such certificates and the form of such certificates under Section 9;