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State of Bihar - Section

Section 10 in Rules for the Departmental Examination of the Assistant Controllers of Accounts and Deputy Controllers of Accounts Finance (Audit) Department, 1963

10. Exemption to these Rules.

- These Rules shall not apply to officers appointed as Deputy Controllers of Accounts by deputation from other services of the State Government or of the Central Government.AppendixSyllabus for the Departmental Examination.