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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Daman and Diu - Subsection

Section 25(3) in The Goa, Daman and Diu Habitual Offenders Act, 1976

(3)In making rules under this Act the Government may provide that a contravention of any of the rules shall be punishable with fine which may extend to one hundred rupees.