Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] NCT Delhi - Subsection Section 18(iv) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (iv)appoint officers and members of the staff of the Board and Marketing Service as per procedure laid down in the regulations;
