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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1) in Rajiv Gandhi University of Knowledge Technologies Act, 2008

(1)There shall be a Governing Council for the University, which shall be an apex body for the overall governance of the constituent Institutes established under Section 3, either as Public or Private - Public Partnership as specified in the statute 16. The Governing Council shall be responsible for the general superintendence, accreditation, direction and policies of all the constituent Institutes.