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[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Rajasthan - Subsection

Section 129(2)(ii) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(ii)that such vessel is manned by adequate and experienced crew, as per the relevant law for the time being in force;