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[Cites 0, Cited by 3] [Section 84(2)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(2)(a) in The Multi-State Co-Operative Societies Act, 2002

(a)a claim by the multi-State co-operative society for any debt or demand due to it from a member or the nominee, heirs or legal representatives of a deceased member, whether such debt or demand be admitted or not;