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State of Telangana - Section

Section 21 in Sri Konda Laxman Telangana State Horticultural University Act, 2007

21. Decision on question as to validity of the act or proceeding.

- Where any question arises whether any act or proceeding of an Authority including the Board, is consistent with this Act and the Statutes, it shall be referred to the Chancellor whose decision thereon shall be final.