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State of Madhya Pradesh - Section

Section 73B in The M.P. Factories Rules, 1962

73B. [ Fragile roofs provision of Crawling Boards etc. [Inserted by Notification No. 5692-3009-XVI, dated 12-8-1972.]

- In any factory, no person shall be required or allowed to stand or pass over or work on or near any roof or ceiling covered with fragile material through which he is liable to fall, from a distance, in case it breaks or gives way, unless :-
(a)suitable and sufficient ladders, duck ladders or crawling boards which shall be securely supported, are provided and used; and
(b)permit to work on fragile roof is issued to him each time he is required to work thereon by a responsible person of the factory concerned.]
[Explanation. - Fragile material means sheets made of asbestos cement or made from similar materials such as perspex, polyster or other types of plastic fibres.] [Inserted by Notification No. 4(a) 4-91-16B, dated 6-4-1995.]