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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(2)(h) in THE DELHI INDUSTRIAL DEVELOPMENT, OPERATION AND MAINTENANCE ACT, 2010

(h)to prescribe period after which notice to show cause may be issued to the plot holder to acquire unutilised portion of the plot under