Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(8) in The Bihar Civil Court Staff (Class III and Class IV) Rules, 2009 (8)The examinations both preliminary and Final shall be conducted at the headquarter of each of the aforesaid seven Zone as on the same date and at the same time.
