Supreme Court - Daily Orders
The Patna Municipal Corporation vs M/S Tribro Ad Bureau on 22 August, 2023
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.28 COURT NO.8 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22592/2016
(Arising out of impugned final judgment and order dated 26-04-2016
in LPA No. 1391/2012 passed by the High Court of Judicature at
Patna)
THE PATNA MUNICIPAL CORPORATION & ORS. Petitioner(s)
VERSUS
M/S TRIBRO AD BUREAU & ORS. Respondent(s)
(IA No. 159004/2021 - EXEMPTION FROM FILING O.T.
IA No. 159002/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
Diary No(s). 30152/2017 (XVI)
(FOR
FOR CONDONATION OF DELAY IN FILING ON IA 107177/2017
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
159018/2021
FOR EXEMPTION FROM FILING O.T. ON IA 159022/2021
IA No. 107177/2017 - CONDONATION OF DELAY IN FILING
IA No. 159022/2021 - EXEMPTION FROM FILING O.T.
IA No. 159018/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 22-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Brijender Chahar, Sr. Adv.
Mr. Rudreshwar Singh, Adv.
Mr. Kaushik Poddar, AOR
For Respondent(s) Mr. Sanjay Singh, Sr. Adv.
Dr. Manish Singhvi, Sr. Adv.
Ms. Sarvshree, Adv.
Signature Not Verified
Ms. Somyashree, Adv.
Digitally signed by
SONIA BHASIN
Date: 2023.08.23
Mr. Rudrank Shivam Singh, Adv.
09:50:09 IST
Reason: Ms. Adya Rao, Adv.
Mr. D. K. Devesh, AOR
1
Mr. Abhinav Mukerji, AOR
Mrs. Bihu Sharma, Adv.
Ms. Pratishtha Vij, Adv.
Mr. Akshay C. Shrivastava, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned senior counsel for the parties. Arguments concluded.
Judgment reserved.
Written briefs may be filed within a week by the respective parties.
(SONIA BHASIN) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) 2