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Supreme Court - Daily Orders

The Patna Municipal Corporation vs M/S Tribro Ad Bureau on 22 August, 2023

Author: Vikram Nath

Bench: Vikram Nath

     ITEM NO.28                          COURT NO.8                 SECTION XVI

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   22592/2016

     (Arising out of impugned final judgment and order dated 26-04-2016
     in LPA No. 1391/2012 passed by the High Court of Judicature at
     Patna)

     THE PATNA MUNICIPAL CORPORATION & ORS.                          Petitioner(s)

                                                VERSUS

     M/S TRIBRO AD BUREAU & ORS.                                     Respondent(s)

     (IA No. 159004/2021 - EXEMPTION FROM FILING O.T.
     IA No. 159002/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH
     Diary No(s). 30152/2017 (XVI)
     (FOR
     FOR CONDONATION OF DELAY IN FILING ON IA 107177/2017
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     159018/2021
     FOR EXEMPTION FROM FILING O.T. ON IA 159022/2021
     IA No. 107177/2017 - CONDONATION OF DELAY IN FILING
     IA No. 159022/2021 - EXEMPTION FROM FILING O.T.
     IA No. 159018/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 22-08-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAM NATH
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH


     For Petitioner(s)             Mr. Brijender Chahar, Sr. Adv.
                                   Mr. Rudreshwar Singh, Adv.
                                   Mr. Kaushik Poddar, AOR


     For Respondent(s)             Mr. Sanjay Singh, Sr. Adv.
                                   Dr. Manish Singhvi, Sr. Adv.
                                   Ms. Sarvshree, Adv.
Signature Not Verified
                                   Ms. Somyashree, Adv.
Digitally signed by
SONIA BHASIN
Date: 2023.08.23
                                   Mr. Rudrank Shivam Singh, Adv.
09:50:09 IST
Reason:                            Ms. Adya Rao, Adv.
                                   Mr. D. K. Devesh, AOR


                                                                                     1
               Mr. Abhinav Mukerji, AOR
               Mrs. Bihu Sharma, Adv.
               Ms. Pratishtha Vij, Adv.
               Mr. Akshay C. Shrivastava, Adv.



     UPON hearing the counsel the Court made the following
                        O R D E R

Heard learned senior counsel for the parties. Arguments concluded.

Judgment reserved.

Written briefs may be filed within a week by the respective parties.

(SONIA BHASIN) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) 2