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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(6) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(6)Notice, in writing, of all meetings shall be circulated by the Secretary to all members not less than one week before the date fixed for the meeting, except in urgent cases, in which case a meeting may be held on three days' notice which may be sent by letter or telegram.