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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(o) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(o)to establish a system of enforcement, monitoring and measurement of the Entitlements for the use of water that will ensure that the actual use of water, both in quantity and type of use are in compliance with the Entitlements as issued by the Authority,