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State of Odisha - Section

Section 158 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

158. Circuit Breakers.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)adequate numbers of differential ground fault circuit breakers are installed for every electrical distribution system and its subsystems used at an excavation or tunneling work and the sensitivity of each of circuit breaker is adjusted in accordance with the requirement set out in accordance with the relevant national standards;
(b)no semi-enclosed fuse unit is used in underground place at excavation or tunneling work.