Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Uttar Pradesh - Subsection Section 34(3) in The U.P. Higher Judicial Service Rules, 1975 (3)oxZ 2 dh ,slh vizkfof/kd lsokvksa esa ftuesa izfr;ksfxrk ijh{kk ds vk/kkj ij HkrhZ gksrh gS%& (1) lsuk ds fodykax vkfQljksa rFkk betsZUlh deh'kUM@'kkMZ lfoZl deh'kUM vkfQljksa ds fy,] rFkk (2) LorU=rk laxzke ds lsukfu;ksa ds vkfJrksa ds fy, nl&nl izfr'kr dk vkj{k.k gksxkA
