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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1) in The Unit Trust Of India Act, 1963

(1)[The Trust may borrow, whether in India or outside India] [Substituted by Act 63 of 1985, Section 7, (w.e.f. 23.4.1986)] from any authority or person, not being Government or the Reserve Bank, against such security and on such terms and conditions as may be agreed upon.