Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116C(2)] [Section 116C] [Entire Act] Union of India - Subsection Section 116C(2)(a) in The Representation of the People Act, 1951 (a)forward copies thereof to the authorities to which copies of the order of the High Court were forwarded under section 160; and