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[Cites 0, Cited by 0] [Section 86(4)] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(4)(b) in The Coal Mines Regulations, 2017

(b)Every detaching bell or plate used in connection with a safety-hook shall be examined, and the opening therein checked by calipers or gauges, once at least in every thirty days.