Rajasthan High Court - Jodhpur
Meghana Soni vs The University Grants Commission & Ors on 28 June, 2017
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7626 / 2017 Meghana Soni D/o Shri Jai Prakash Soni, Aged About 35 Years, R/o Main Market Chhapar, Tehsil Sujangarh, District Churu (Raj.).
----Petitioner Versus
1. The University Grants Commission, New Delhi Through Its Secretary, Bahadur Shah Zafar Marg, New Delhi.
2. The State of Rajasthan Through the Principal Secretary, Department of Higher Education, Government of Rajasthan, Jaipur.
3. The Rajasthan Public Service Commission, Ajmer Through Its Secretary.
----Respondents _____________________________________________________ For Petitioner(s) : Mr. Deepesh Singh Beniwal _____________________________________________________ HON'BLE JUSTICE GOVERDHAN BARDHAR, VACATION JUDGE Order 28/06/2017 Heard.
Issue notice of the writ petition as well as stay application to the respondents.
Meanwhile, the petitioner shall be allowed to participate in the ongoing selection process conducted by the respondents for the purpose of appointment to the post of college lecturer. The result of the petitioner shall not be declared without permission of this Court.
However, any appointment made shall remain subject to the (2 of 2) [CW-7626/2017] final outcome of the writ petition.
List along with S.B. Civil writ Petition No.7539/2017.
(GOVERDHAN BARDHAR)V.J. Ankita/100