Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 110A in The Drugs and Cosmetics Rules, 1945 110A. [ [Rule 110A omitted by G.S.R. 1242, dated 17.9.1979 (w.e.f. 6.10.1979).] * * *]
