Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5B] [Entire Act] State of West Bengal - Subsection Section 5B(2) in The Opium Act, 1878 (2)Until a notification is issued under sub-section (1), the countervailing duty on poppy heads produced outside but imported into Uttar pradesh shall be denied and paid at the rate of fifty paise per Kilogram.
