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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Uttarakhand - Subsection

Section 90(6) in Uttarakhand Panchayati Raj Act, 2016

(6)Prohibition of holding more than one seat simultaneously. - Any person shall not be candidate in the election from one or more territorial constituencies election areas in the Zila Panchayat and nor he may hold one or more post in a Zila Panchayat.