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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(5)(e) in Children's University Act, 2009

(e)has willfully omitted or refused to carry out the provisions of this Act or has committed breach of any of the terms and conditions of the service as prescribed by the State Government or has abused the powers vested in him or if the continuance of the Vice-Chancellor in the office is detrimental to the interests of the University;