Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 14 in Sikkim Greenfield Airport, Pakyong (Settlement of Claims For Loss and Damages) Act, 2018

14. Interim Award.

- It will be competent for the Claims Commissioner. to make an Interim Award, if the circumstances so warrant.