Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 237 in Instructions Relating to Liquor 237. Maintenance of an inspection book. - At each district and sub-divisional Excise offices and in distilleries and spirit warehouses in the plains districts an inspection book should be maintained as prescribed in Rule 226 of the Assam Executive Manual.
