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[Cites 0, Cited by 0] [Section 376(4)] [Section 376] [Entire Act]

State of Rajasthan - Subsection

Section 376(4)(iv) in The General Rules (Civil), 1986

(iv)Gratuities to ministerial officers (but the sanctioning order should be retained for twenty five years from the date of retirement of the pensioner or for three years from the date of his death whichever is earlier.)