Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa Maintenance of Parents and Senior Citizens Rules, 2009

(2)All other words and expressions used but not defined in these rules shall have the same meanings as respectively assigned to them in the Act,Chapter - II Procedure for Maintenance Tribunal and Conciliation Officers